Gadadhar Mahapatra And Another vs Director General
2026 Latest Caselaw 462 Ori

Orissa High Court

Gadadhar Mahapatra And Another vs Director General on 19 January, 2026

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                             WA No.45 of 2026

                                   Gadadhar Mahapatra and another             ....            Appellants
                                                                                 Represented by Adv.-
                                                                           Mr. M. K. Khuntia, Advocate
                                                              -Versus-
                                   Director General, RPF and another          ....          Respondents
                                                                                 Represented by Adv.-
                                                       Mr. P.K. Parhi, Deputy Solicitor General of India
                                                       Mr. Kaibalya Panda, Central Government Counsel


                                                          CORAM:
                                                HON' BLE THE CHIEF JUSTICE
                                                            AND
                                          HON'BLE MR. JUSTICE MURAHARI SRI RAMAN


                                                                  ORDER

               Order No.                                         19.01.2026
                    02.           1.       It is submitted by Mr. M.K. Khuntia, learned counsel

appearing for the appellants that by virtue of the impugned judgment, two writ petitions were disposed of. He further submits that he has filed another writ appeal challenging the selfsame judgment which is registered as W.A. No.83 of 2026.

2. List this matter on 29th January, 2026 along with W.A. No.83 of 2026.

(Harish Tandon) Chief Justice

(M.S. Raman) Judge

S.K. Guin/PA

Location: High Court of Orissa, Cuttack Date: 21-Jan-2026 13:33:42