Victim/Informant vs State Of Odisha And Another ..... ...
2026 Latest Caselaw 441 Ori

Orissa High Court

Victim/Informant vs State Of Odisha And Another ..... ... on 19 January, 2026

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           CRLMC No.96 of 2025

                        Victim/Informant                           .....                  Petitioner
                                                                           Represented by Adv. -
                                                                           M/s. Biplaba P.B. Bahali,
                                                                           Rakesh Kumar Routray

                                                        -versus-
                        State of Odisha and another                .....            Opposite Parties
                                                                           Represented by Adv. -
                                                                           Mr. Debendra Kumar
                                                                           Sahu, AGA

                                                                           Mr. Kuldeep Mohanty,
                                                                           A.Dash, D. Mohapatra

                                                                           (For O.P. No.2)

                                              CORAM:
                         THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA

                                                        ORDER

19.01.2026 Order No.

06. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. This case was reserved for order/judgment, but to seek some clarification, it has been listed under the heading "To be mentioned".

3. Heard the learned counsel for the parties further.

4. Hearing concluded and order/judgment is reserved.

Digitally Signed                                                     Judge


              Debasis
Location: ORISSA HIGH COURT
Date: 20-Jan-2026 18:07:03