Smaranika Ray vs Dattatraya Bhausaheb Sindhe
2026 Latest Caselaw 258 Ori

Orissa High Court

Smaranika Ray vs Dattatraya Bhausaheb Sindhe on 12 January, 2026

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              CONTC No.2998 of 2025

                 Smaranika Ray                                       ....         Petitioner
                                                                            Represented by

                                                                     Mr. S. Patra, Advocate
                                            -Versus-
                 Dattatraya Bhausaheb Sindhe,                        ....       Opp. Parties
                 Collector-cum-CEO, Zilla Parishad                          Represented by
                 Cuttack & Others
                                                                         Mr. S. N. Patnaik,
                                                           Additional Government Advocate

                           CORAM:
                                JUSTICE SASHIKANTA MISHRA

                                                         ORDER

12.01.2026 Order No.

06. 1. This matter is taken up through hybrid mode. . 2. Learned State counsel requests for an adjournment on the ground that the Writ Appeal preferred against the judgment is likely to be listed soon.

3. List this matter on 9th February, 2026.

(Sashikanta Mishra) Judge

Puspanjali

Location: High Court of Orissa, Cuttack.