Bansidhar Panigrahi vs State Of Odisha And Others ..... ...
2026 Latest Caselaw 135 Ori

Orissa High Court

Bansidhar Panigrahi vs State Of Odisha And Others ..... ... on 7 January, 2026

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            WP(C) No.23333 of 2025
                          Bansidhar Panigrahi             .....    Petitioner
                                                                           Represented by Adv. -
                                                                           Mr.S.P. Mishra, Sr.Adv.

                                                                           Mr.G.N. Parida, Adv.



                                                          -versus-
                          State Of Odisha and others             .....         Opposite Parties
                                                                          Represented by Adv. -
                                                                          Ms.J.Sahoo, ASC



                                              CORAM:
                                MR. JUSTICE ANANDA CHANDRA BEHERA
                                               ORDER

07.01.2026 Order No.

07. 1. This matter is taken up through hybrid mode.

2. Hearing is concluded.

3. Judgment is reserved.

( ANANDA CHANDRA BEHERA) Judge Binayak

Location: High Court of Orissa, cuttack