M/S. Paradeep Phosphates Ltd vs Additional Commissioner
2026 Latest Caselaw 134 Ori

Citation : 2026 Latest Caselaw 134 Ori
Judgement Date : 7 January, 2026

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Orissa High Court

M/S. Paradeep Phosphates Ltd vs Additional Commissioner on 7 January, 2026

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              WP(C) No.11618 of 2024
                                M/s. Paradeep Phosphates Ltd.,       ....             Petitioner
                                Odisha
                                                      Mr. Jagabandhu Sahoo, Senior Advocate
                                                        assisted by Ms. Kajal Sahoo, Advocate
                                                          -versus-
                                Additional Commissioner, GST         ....       Opposite parties
                                (Appeals), Khurda and others
                                                     Mr. Sujan Kumar Roy Choudhury, Senior
                                                                             Standing Counsel

                                                     CORAM:
                                         THE HON'BLE THE CHIEF JUSTICE
                                                       AND
                                   THE HON'BLE MR. JUSTICE MURAHARI SRI RAMAN
                                                          ORDER

Order No. 07.01.2026

05. 1. Heard learned counsel for the parties.

2. Hearing is concluded.

3. Judgment/order is reserved.

(Harish Tandon) Chief Justice

(M.S. Raman) Judge MRS/Laxmikant

Signed by: LAXMIKANT MOHAPATRA Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 08-Jan-2026 18:38:42