Radheshyam Yadav ..... Election vs Sarada Prasad Nayak
2026 Latest Caselaw 132 Ori

Orissa High Court

Radheshyam Yadav ..... Election vs Sarada Prasad Nayak on 7 January, 2026

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              ELEPT No. 14 of 2024

                 Radheshyam Yadav                          .....                   Election Petitioner
                                                                   Mr. Kalinga Keshari Mohapatra, Adv.

                                                           -Versus-
                 Sarada Prasad Nayak                       .....                          Respondent
                                                                                 Mr. U.K. Samal, Adv.



                                              CORAM:
                             THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                                    ORDER

07.01.2026

I.A. No. 26 of 2025

Order No. 1. This matter is taken up through hybrid mode.

24. 2. Hearing Concluded. Judgment reserved.

(Sashikanta Mishra) Judge A.K. Rana

Location: HIGH COURT OF ORISSA, CUTTACK

Date: 08-Jan-2026 17:31:08