Rashid @ Rasid Aslam ..... Election vs Sarada Prasad Nayak
2026 Latest Caselaw 131 Ori

Orissa High Court

Rashid @ Rasid Aslam ..... Election vs Sarada Prasad Nayak on 7 January, 2026

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              ELEPT No. 10 of 2024

                 Rashid @ Rasid Aslam                         .....                     Election Petitioner
                                                                      Mr. B. Mishra, Sr. Adv. with Mr. T.K.
                                                                                               Biswal, Adv.
                                                              -Versus-
                 Sarada Prasad Nayak                          .....                           Respondent
                                                                                     Mr. U.K. Samal, Adv.


                                              CORAM:
                             THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                                       ORDER

07.01.2026

Order No. 1. This matter is taken up through hybrid mode.

18. 2. Hearing concluded. Judgment reserved.

Sashikanta Mishra Judge A.K. Rana

Location: HIGH COURT OF ORISSA, CUTTACK

Date: 08-Jan-2026 17:31:08