Dilip Kumar Ray ..... Election vs Sarada Prasad Nayak
2026 Latest Caselaw 129 Ori

Orissa High Court

Dilip Kumar Ray ..... Election vs Sarada Prasad Nayak on 7 January, 2026

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               ELEPT No. 2 of 2024

                 Dilip Kumar Ray                              .....                 Election Petitioner
                                                                                   Mr. S. Mohanty, Adv.

                                                              -Versus-
                 Sarada Prasad Nayak                          .....                         Respondent
                                                                                   Mr. U.K. Samal, Adv.


                                              CORAM:
                             THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                                       ORDER

07.01.2026

I.A. No. 94 of 2024

Order No. 1. This matter is taken up through hybrid mode.

10. 2. Hearing concluded. Judgment reserved.

Sashikanta Mishra) Judge A.K. Rana

Location: HIGH COURT OF ORISSA, CUTTACK

Date: 08-Jan-2026 17:31:08