Anandini Hati ` vs State Of Odisha & Ors .... Opposite ...
2026 Latest Caselaw 127 Ori

Citation : 2026 Latest Caselaw 127 Ori
Judgement Date : 7 January, 2026

[Cites 0, Cited by 0]

Orissa High Court

Anandini Hati ` vs State Of Odisha & Ors .... Opposite ... on 7 January, 2026

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              W.P.(C). No. 13476 of 2024

                      Anandini Hati                     `....                   Petitioner
                                                                         Represented by
                                                                 Mr. D.K.Pani, Advocate
                                                         -Versus -
                      State of Odisha & Ors               ....            Opposite Parties
                                                                         Represented by
                                                                 Mr. S.N.Pattnaik, AGA
                                                        Mr. S.S.Mohanty, Advocate (for
                                                        Opp.No.2), Mr. N.K.Pradhan,
                                                        Advocate for( Opp.Party No.6)

                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA

ORDER_ Order No. 07.01.2026

10. 1. This matter is taken up through hybrid mode.

2. Hearing concluded, judgment reserved.

3. Parties may file their note of submissions and memo of citations, if any, within a week.

4. Learned State counsel produces the original selection file including the original application forms submitted by the candidates. The same be kept on record.

(Sashikanta Mishra) Judge Signature Deepak Not Verified Digitally Signed Signed by: DEEPAK PARIDA Reason: Authentication Location: OHC,Cuttack Date: 07-Jan-2026 18:34:38 1|Page