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Bhawani Apartment Pvt. Ltd vs ) Tripati Prasad ..... Opposite Parties
2026 Latest Caselaw 119 Ori

Citation : 2026 Latest Caselaw 119 Ori
Judgement Date : 7 January, 2026

[Cites 0, Cited by 0]

Orissa High Court

Bhawani Apartment Pvt. Ltd vs ) Tripati Prasad ..... Opposite Parties on 7 January, 2026

     IN THE HIGH COURT OF ORISSA AT CUTTACK
                  WP(C) No.2064 of 2024
Bhawani Apartment Pvt. Ltd.,   .....     Petitioner
Bbsr
                                                   Represented by Adv. -
                                                   Amit Prasad Bose

                                 -versus-
1) Tripati Prasad               .....                   Opposite Parties
Mohapatra
2) Secretary, Odisha Real               Represented by Adv. - M/s.deepak
Estate Regulatory Authority             Kumar Panda,pravat Kumar
3) Ashok Ku Lakhotia                    Mohanty,m/s.bibhu Prasad
                                        Tripathy,d.pattanayak,a.mishra

                          CORAM:
            MR. JUSTICE ANANDA CHANDRA BEHERA

                                ORDER

07.01.2026 Order No.

03. 1. This matter is taken up through hybrid mode.

2. The learned counsel for the petitioner, learned counsel for the Opposite Party No.2(RERA) and learned counsel for the Opposite Party No.1 are present.

3. Registry is directed to place the matter before the appropriate Bench because, this Writ Petition arises out of Odisha Real Estate Appellate Tribunal's Judgment.

(ANANDA CHANDRA BEHERA) Judge

04. 1. Interim order which was continuing till today, the same shall continue till the next date.

(ANANDA CHANDRA BEHERA) Judge

05. 1. This IA has been filed by the Opposite Party No.1 praying for vacation of the interim stay passed in IA No.1145 of 2024.

2. The IA be listed for objection and hearing.

(ANANDA CHANDRA BEHERA) Judge

Sipra

Location: High Court of Orissa,

 
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