Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Unknown vs State Of Odisha ... Opposite Party
2026 Latest Caselaw 996 Ori

Citation : 2026 Latest Caselaw 996 Ori
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Orissa High Court

Unknown vs State Of Odisha ... Opposite Party on 4 February, 2026

Author: G. Satapathy
Bench: G. Satapathy
             IN THE HIGH COURT OF ORISSA AT CUTTACK

            Nabaghana Biswal @ Naba & another
            (In BLAPL No.13890 of 2025)
            Pramod Kumar Suansia @ Bapi @ Pramod Ku.
            Suansia
            (In BLAPL No.13891 of 2025)
            Akshya Sahu @ Akhaya
            (In BLAPL No. 296 of 2026)
            Krushna Chandra Suansia
            (In BlAPL No. 607 of 2026) ...      Petitioners

                                           Mr. J.Sahoo, Advocate
                (in BLAPL Nos.13890 & 13891 of 2025 & 296 of 2026)
                                           Ms. A.Mehta, Advocate
                                       (in BLAPL No.607 of 2026)
                                     -versus-
            State of Odisha                     ...           Opposite Party
                                           Mr. C.Mohanty, Addl. PP
                                      Mr.S.S.Ray(2), Advocate for
                               informant in BLAPL No. 607 of 2026
                                 CORAM:
                          JUSTICE G. SATAPATHY

                                ORDER(ORAL)

04.02.2026 Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Mr.Jyotirmaya Sahoo, learned counsel appearing for the petitioners in BLAPL Nos. 13890 & 13891 of 2025 and BLAPL No. 296 of 2026 seeks for an adjournment in the matters, so also Ms. Ayushi Mehta, learned counsel appearing for the petitioner in BLAPL No. 607 of 2026 seeks for an adjournment in the matter. On the other hand, Mr.Sidhartha Sankar Ray(2), learned counsel appearing for informant in

BLAPL No. 607 of 2026 submits that he has got instruction to appear in all the rest three matters and he will soon file Vakalatnama. Accordingly, list these matters on 9th March, 2026.

(G. Satapathy) Judge kishore

Signed by: KISHORE KUMAR SAHOO

Location: High Court of Orissa Date: 04-Feb-2026 16:26:57

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter