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Divisional Manager vs Mahammad Julfukar Alli
2026 Latest Caselaw 1629 Ori

Citation : 2026 Latest Caselaw 1629 Ori
Judgement Date : 20 February, 2026

[Cites 1, Cited by 0]

Orissa High Court

Divisional Manager vs Mahammad Julfukar Alli on 20 February, 2026

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                           MACA No. 291 of 2020

Divisional Manager, New India         .....                              Appellant
Assurance Co. Ltd., Bhubaneswar
                                                       Mr. N.C. Mohanty, Advocate
                                    -versus-
1. Mahammad Julfukar Alli
2. Kudartun Bibi @ Udaratun
3. Synaz Parween
4. Sazeed Alli
5. Saheel Alli
6. Ismayle Alli
7. Sisira Kumar Pradhan               .....                             Respondents
                                                                            None

            CORAM:
                  HON'BLE MISS JUSTICE SAVITRI RATHO

                                          ORDER

20.02.2026 Order No. (Through hybrid mode)

05.

I.A. No. 351 of 2026

1. This I.A has been filed for correcting the names of the Respondents No. 1,2,4,5,6 and 7, which appears in the cause title of the claim petition as the names do not match with the names reflected in the respective Aadhar card.

2. It is stated in the petition, that an application was filed before the learned 3rd Additional District Judge-cum-4th MACT, Cuttack under Section 153 of the CPC with the prayer to amend the cause title of the claim petition as well as the cause title of the judgment, as the names were not mentioned as per the spelling available in the

Aadhar card.

3. On 20.05.2025, the learned 3rd Additional District Judge-cum- 4th MACT, Cuttack has allowed the amendment. Hence, prayer has been made for correcting the names in the cause title of the present MACA.

4. The order dated 20.05.2025 of the learned Court below has not been filed along with this I.A. Since no counsel appears on behalf of the Opposite Parties, list this matter on 27.02.2026.

5. As vakalatnama of Mr. Lingaraj Dash, learned counsel is available in the case record, his name may be reflected in the cause title as counsel for the Respondents-claimants.

(Savitri Ratho) Judge Subhalaxmi

Signed by: SUBHALAXMI PRIYADARSHANI SAHOO Designation: Senior Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 20-Feb-2026 19:04:54

 
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