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Pankaj Kumar Nayak vs Pradeep Kumar Senapati &
2026 Latest Caselaw 1461 Ori

Citation : 2026 Latest Caselaw 1461 Ori
Judgement Date : 17 February, 2026

[Cites 0, Cited by 0]

Orissa High Court

Pankaj Kumar Nayak vs Pradeep Kumar Senapati & on 17 February, 2026

Author: Chittaranjan Dash
Bench: Chittaranjan Dash
            IN THE HIGH COURT OF ORISSA AT CUTTACK
                              W.A. No.1486 of 2025
              Pankaj Kumar Nayak              ....          Appellant
                                             Mr. S. Mishra, Advocate
                                -versus-
             Pradeep Kumar Senapati &    ....        Respondents
             others
                                    Ms. S. Pattanayak, Advocate
                                          (for Respondent No.5)
                       CORAM:
                       JUSTICE KRISHNA SHRIPAD DIXIT
                       JUSTICE CHITTARANJAN DASH
                                   ORDER

Order No. 17.02.2026 W.A. No.1486 of 2025 & I.A. No.3750 of 2025

01. Heard Mr. S. Mishra, learned counsel appearing for the Appellant. A case is made out for issuance of emergent notice to the other side and also for favorable consideration of his application in I.A. No.3750 of 2025 supported by the affidavit. Since matter requires deeper examination, the reprieve needs to be granted to the Appellant in a particular way.

In the fitness of things, we are of the considered opinion that the subject land shall not be alienated or encumbered by the Respondents till next date of hearing. Since this order is made ex-parte, it is open to the Respondents to show that this order needs to be varied or vacated.

Issue emergent notice. Notice be sent to Respondent Nos.1 to 4 & 6 by Speed Post returnable within two weeks, requisites for which shall be furnished within three working days. Learned AGA, Ms. S. Pattnayak, on our request, accepts notice for Respondent No.5. A copy of the appeal memo be furnished on her within three working days.

Call this matter immediately after service of notice.

(Krishna Shripad Dixit) Judge

(Chittaranjan Dash) Judge Bijay/Sarbani

Designation: Junior Stenographer

Location: HIGH COURT OF ORISSA, CUTTACK Date: 19-Feb-2026 10:21:08

 
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