Makardhwaja Barge vs Sushil Kumar Lohani
2026 Latest Caselaw 1224 Ori

Orissa High Court

Makardhwaja Barge vs Sushil Kumar Lohani on 10 February, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    CONTC No.3762 of 2025

                                    Makardhwaja Barge            ....               Petitioner(s)
                                                                            Mr. Manas Pati, Adv.

                                                               -versus-
                                    Sushil Kumar Lohani,         ....           Opposite Party(s)
                                    Secretary to
                                    Government, Excise
                                    Department, Odisha &
                                    Anr.

                                                                              Mr. Tej Kumar, Adv.
                                            CORAM:
                                            HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                            Order                               ORDER
                            No.                                10.02.2026

08. 1. This matter is taken up through hybrid arrangement.

2. Heard.

3. Learned counsel for the Opposite Party(s)/

Contemnor(s) is directed to file the details of the release

order pertaining to the financial benefits in favour of

Petitioner on or before the next date of listing of this

matter.

Location: High Court of Orissa Date: 11-Feb-2026 11:01:27 (Dr. Sanjeeb K Panigrahi) Judge Ayaskanta