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Susanta Kumar Satapathy vs Aravind Agrawal
2026 Latest Caselaw 1118 Ori

Citation : 2026 Latest Caselaw 1118 Ori
Judgement Date : 6 February, 2026

[Cites 0, Cited by 0]

Orissa High Court

Susanta Kumar Satapathy vs Aravind Agrawal on 6 February, 2026

Bench: K.R. Mohapatra, R.K. Pattanaik
Signature Not Verified
Digitally Signed
Signed by: MADHUSMITA SAHOO
Designation: SENIOR STENOGRAPHER
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 06-Feb-2026 18:34:58



                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                CONTC No. 4170 OF 2025
                                               Susanta Kumar Satapathy                  ....         Petitioner
                                                                                  Mr. Nihal Rath, Advocate
                                                                        -versus-
                                               Aravind Agrawal, IAS, Principal        .... Opp. Parties
                                               Secretary to Government, Higher
                                               Education Department, Bhubaneswar
                                               and others
                                                                                 Mr. Bibekananda Nayak,
                                                                         Additional Government Advocate
                                                     CORAM:
                                                     JUSTICE K.R. MOHAPATRA
                                                     JUSTICE R.K. PATTANAIK
                                                                     ORDER
                    Order No.                                       06.02.2026

                         1.               1.      This matter is taken up through hybrid mode.

2. Mr. Nayak, learned Additional Government Advocate prays for an adjournment to take instruction in the matter.

3. Put up this matter on 13th March, 2026, as prayed for.

4. Instruction, if any, shall be obtained in the meantime positively.



                                                                           (K.R. Mohapatra)
                                                                                Judge


                                                                           (R.K. Pattanaik)
            ms                                                                  Judge





 

 
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