Citation : 2026 Latest Caselaw 1116 Ori
Judgement Date : 6 February, 2026
IN THE HIGH COURT OF ORISSA AT CUTTACK
CMP No.775 of 2024
Rasbihari Pradhan ..... Petitioner
Represented by Adv. -
Bibekananda Bhuyan
-versus-
1) Major Kamal Kanta Das ..... Opposite Parties
2) Alok Behera Represented by Adv. -
3) Jyotshnamani Biswal M/s S.n. Subudhi,
4) Prabhat Kumar Pradhan M.k.panda, S.nayak,
5) Pravati Singh S.s.chhualsingh
6) Sr. Ajit Kumar Behera
CORAM:
MR. JUSTICE ANANDA CHANDRA BEHERA
ORDER
06.02.2026 Order No.
16. 1. This matter is taken up through hybrid mode.
2. On the request of the learned counsel for the petitioner, list this matter on 09.02.2026.
3. Interim order which was continuing till today, the same shall continue till the next date.
(ANANDA CHANDRA BEHERA) Judge
Sipra
Signed by: SIPRA MUDULI Page 1 of 1.
Location: High Court of Orissa, Cuttack Date: 06-Feb-2026 14:24:28
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