Gagan Behari Dash & Ors vs State Of Odisha & Anr. .... Opposite ...
2026 Latest Caselaw 3454 Ori

Orissa High Court

Gagan Behari Dash & Ors vs State Of Odisha & Anr. .... Opposite ... on 15 April, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 CRLMC No.1143 of 2026
              Gagan Behari Dash & Ors. .....                  Petitioner(s)
                                                Mr. Santosh Kumar Dwivedy,
                                                                   Advocate
                                          -Versus-
              State of Odisha & Anr.     ....              Opposite Party (s)
                                                     Ms. Gayatri Patra, ASC
                     CORAM:
                     DR. JUSTICE SANJEEB K PANIGRAHI
                                  ORDER

15.04.2026 Order No.

01.

1. This matter is taken up through hybrid arrangement.

2. The Petitioners have filed this CRLMC with a prayer to set

aside the order dated 17.03.2026 passed by the learned JMFC,

Balasore in DV Misc Case No.130 of 2024.

3. Heard.

4. Issue notice.

5. Issue notice to the Opposite Party No.2 by Speed Post with

A.D. Requisites shall be filed within three working days hence.

6. List this matter on 01.05.2026.

7. Heard.

8. As an interim measure, it is directed that operation of the

order dated 17.03.2026 and further proceeding in DV Misc. Case

No.130 of 2024 shall remain stayed till the next date of listing of

this matter.

(Dr. Sanjeeb K Panigrahi) Judge

Gitanjali