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Sujit Kumar Samantaray & vs Parbati Mohapatra & Others
2026 Latest Caselaw 3331 Ori

Citation : 2026 Latest Caselaw 3331 Ori
Judgement Date : 9 April, 2026

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Orissa High Court

Sujit Kumar Samantaray & vs Parbati Mohapatra & Others on 9 April, 2026

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              RSA No.111 of 2025
                          Sujit Kumar Samantaray &         .....   Appellants
                          Another
                                                                             Represented By Adv. -
                                                                             Amit Prasad Bose

                                                     -Versus-
                          Parbati Mohapatra & Others        .....                    Respondents
                                                                           Represented By Adv. -
                                                                           Sri Manash Ranjan Baug,
                                                                           Gyana Ranjan Sahoo,
                                                                           Harapriya Sahu

                                                     CORAM:
                                       MR. JUSTICE ANANDA CHANDRA BEHERA

                                                          ORDER

09.04.2026 Order No.

03. 1. This matter is taken up through hybrid mode.

2. The learned counsels of both the sides are present.

3. When, the learned counsel for the appellants prays for the hearing this 2nd appeal, to which, the learned counsel for the respondents objected seeking an adjournment on the ground of absence of the learned Senior conducting Counsel.

4. Therefore, this 2nd appeal be listed four weeks after for hearing.

(ANANDA CHANDRA BEHERA) Judge

Nitu

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