Citation : 2026 Latest Caselaw 3283 Ori
Judgement Date : 9 April, 2026
IN THE HIGH COURT OF ORISSA AT CUTTACK
CONTC No.5622 of 2023, CONTC No.5623 of 2023, CONTC
No.5624 of 2023, CONTC No.5625 of 2023, CONTC No.5626
of 2023, CONTC No.6901 of 2023, CONTC No.480 of 2024,
CONTC No.624 of 2024, CONTC No.1069 of 2024
In CONTC No.5622 of 2023
Sashibhusan Pradhan and another .... Petitioners
Mr. I. Sahoo, Advocate
-versus-
Smt. Anu Garg, I.A.S., Additional .... Opposite Parties
Chief Secretary, Water Resources
Department, Odisha, Bhubaneswar and
another
Mr. U.R. Jena, A.G.A.
In CONTC No.5623 of 2023
Ghanashyam Dehury and others .... Petitioners
Mr. I. Sahoo, Advocate
-versus-
Smt. Anu Garg, I.A.S., Additional .... Opposite Parties
Chief Secretary, Water Resources
Department, Odisha, Bhubaneswar and
another
Mr. U.R. Jena, A.G.A.
In CONTC No.5624 of 2023
Trilochan Garanayak and others .... Petitioners
Mr. I. Sahoo, Advocate
-versus-
Smt. Anu Garg, I.A.S., Additional .... Opposite Parties
Chief Secretary, Water Resources
Department, Odisha, Bhubaneswar and
another
Mr. U.R. Jena, A.G.A.
In CONTC No.5625 of 2023
Hemanta Kumar Khadiratna .... Petitioner
Mr. I. Sahoo, Advocate
-versus-
Smt. Anu Garg, I.A.S., Additional .... Opposite Parties
Chief Secretary, Water Resources
Signature Not Verified
Digitally Signed
Signed by: BASANTA KUMAR BARIK
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 09-Apr-2026 16:40:43
Department, Odisha, Bhubaneswar and
another
Mr. U.R. Jena, A.G.A.
In CONTC No.5626 of 2023
Sarat Chandra Garnayak .... Petitioner
Mr. I. Sahoo, Advocate
-versus-
Smt. Anu Garg, I.A.S., Additional .... Opposite Parties
Chief Secretary, Water Resources
Department, Odisha, Bhubaneswar and
another
Mr. U.R. Jena, A.G.A.
In CONTC No.6901 of 2023
Mochi Harijan .... Petitioner
Mr. I. Sahoo, Advocate
-versus-
Smt. Anu Garg, I.A.S., Additional .... Opposite Parties
Chief Secretary, Water Resources
Department, Odisha, Bhubaneswar and
another
Mr. U.R. Jena, A.G.A.
In CONTC No.480 of 2024
Prafulla Kumar Sahu .... Petitioner
Mr. I. Sahoo, Advocate
-versus-
Smt. Anu Garg, I.A.S., Additional .... Opposite Parties
Chief Secretary, Water Resources
Department, Odisha, Bhubaneswar and
another
Mr. U.R. Jena, A.G.A.
In CONTC No.624 of 2024
Bhagirathi Sahu and another .... Petitioners
Mr. I. Sahoo, Advocate
-versus-
Smt. Anu Garg, I.A.S., Additional .... Opposite Parties
Chief Secretary, Water Resources
Department, Odisha, Bhubaneswar and
another
Mr. U.R. Jena, A.G.A.
Signature Not Verified
Page 2 of 4
Digitally Signed
Signed by: BASANTA KUMAR BARIK
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 09-Apr-2026 16:40:43
In CONTC No.1069 of 2024
Labanya Pradhan .... Petitioner
Mr. I. Sahoo, Advocate
-versus-
Smt. Anu Garg, I.A.S., Additional .... Opposite Parties
Chief Secretary, Water Resources
Department, Odisha, Bhubaneswar and
another
Mr. U.R. Jena, A.G.A.
CORAM:
JUSTICE B. P. ROUTRAY
JUSTICE SANJAY KUMAR MISHRA
ORDER
09.04.2026 Order No.
09. 1. Heard Mr. I. Sahoo, learned counsel for the Petitioners and Mr. U.R. Jena, learned Additional Government Advocate for the contemnors.
2. It seen that a purported compliance affidavit dated 12.03.2026 (16.03.2026) has been filed by the present Secretary to Government in Water Resources Department, namely, Smt. Subha Sharma. Paragraphs 6 & 7 of the said affidavit reads as follows:-
"6. That, it is humbly submitted that, pursuant to the direction of this Hon'ble Court vide order dated 12.03.2026 were communicated by the Additional Secretary to Government, Water Resources Department to the E.I.C., Water Resources, Odisha, Bhubaneswar requesting therein for implementation of the above orders of the Hon'ble Court. Thus the order of the Hon'ble High Court has been complied with. Copy of the letters are annexed as Annexure A/2 series.
7. That, it is humbly submitted that since the order dated 30.01.2026 passed in this present contempt case has
Signed by: BASANTA KUMAR BARIK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 09-Apr-2026 16:40:43 already been complied with, this deponent humbly submits before the Hon'ble High Court with a prayer to drop the contempt proceeding. Further, this Hon'ble Court may graciously be pleased to dispense with the personal appearance of the deponent."
3. It is submitted on behalf of the Petitioners that pensionary benefits have not been received by the Petitioners till date, pursuant to the direction of this Court and confirmed by Hon'ble Apex Court.
4. Mr. Jena, learned A.G.A. also admits that the order of this Court is to be complied with fully yet.
5. In view of the statements made at paragraphs 6 & 7 stated above, which are found to be misleading, the deponent, namely, Smt. Subha Sharma, presently working as Principal Secretary to Government, Water Resources Department is directed to appear in person before this Court on 14th May 2026 at 2.00 P.M.
6. List all these matters on 14th May, 2026, at 2.00 P.M.
(B.P. Routray) Judge
(S.K. Mishra) Judge
B.K. Barik/Monalisa
Signed by: BASANTA KUMAR BARIK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 09-Apr-2026 16:40:43
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