Malati Behera & Another vs Odisha Livelihoods Mission ..... ...
2026 Latest Caselaw 3263 Ori

Orissa High Court

Malati Behera & Another vs Odisha Livelihoods Mission ..... ... on 8 April, 2026

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       WP(C) No.23873 of 2020
                     Malati Behera & Another        .....     Petitioners
                                                                          Represented By Adv. -
                                                                          Ms. D. Sahoo, advocate
                                                                          appearing on behalf of
                                                                          Mr. Amit Prasad Bose

                                                       -Versus-
                     Odisha Livelihoods Mission                   .....        Opposite Parties
                     Department Of Panchayatiraj &
                     Others
                                                                           Represented By Adv. -
                                                                           M/S.B.S. Rayaguru,
                                                                           for Opp. Party No.8

                                                                           Mr. S. Nayak, ASC for
                                                                           the State.

                                                  CORAM:
                                    MR. JUSTICE ANANDA CHANDRA BEHERA

                                                      ORDER

08.04.2026 Order No.

11. 1. This matter is taken up through hybrid mode.

2. Hearing completed.

3. Judgment stands reserved.

4. Interim order which was continuing till today, the same shall continue till the Judgment.

(ANANDA CHANDRA BEHERA) Judge

Rati Ranjan