Hemalata Patra vs Dibyashree Mallick
2026 Latest Caselaw 3205 Ori

Citation : 2026 Latest Caselaw 3205 Ori
Judgement Date : 7 April, 2026

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Orissa High Court

Hemalata Patra vs Dibyashree Mallick on 7 April, 2026

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         CONTC No.1142 of 2026
                          Hemalata Patra             .....        Petitioner
                                                                                Represented by Adv. -
                                                                                M/s Debakant Mohanty ,
                                                                                A.k.das, S.k.satapathy

                                                             -versus-
                          Dibyashree Mallick, Addl.                     .....         Opposite Party
                          Tahasildar, Bhubaneswar
                                                                                 Represented by Adv. -
                                                                                 Mr. G. Mohanty, SC

                                                      CORAM:
                                        MR. JUSTICE ANANDA CHANDRA BEHERA

                                                          ORDER

07.04.2026 Order No.

02. 1. This matter is taken up through hybrid mode.

2. Learned Standing Counsel for the State submitted that, the order dated 23.12.2025 passed in W.P.(C) No.34964 of 2025 has already been complied and corrected 'Patta' will be uploaded in the website shortly.

3. Therefore, the Contempt Proceeding is dropped.

(ANANDA CHANDRA BEHERA) Judge Jagabandhu

Designation: Personal Assistant