Chaturbhuja Patra vs Dibyashree Mallick
2026 Latest Caselaw 3204 Ori

Orissa High Court

Chaturbhuja Patra vs Dibyashree Mallick on 7 April, 2026

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            CONTC No.1140 of 2026
                          Chaturbhuja Patra              .....     Petitioner
                                                                                Represented by Adv. -
                                                                                M/s Debakant Mohanty
                                                                                , A.k.das, S.k.satapathy

                                                             -versus-
                          Dibyashree Mallick, Addl.                     .....         Opposite Party
                          Tahasildar, Bhubaneswar
                                                                                Represented by Adv. -
                                                                                Mr. G. Mohanty, SC

                                                      CORAM:
                                        MR. JUSTICE ANANDA CHANDRA BEHERA

                                                          ORDER

07.04.2026 Order No.

02. 1. This matter is taken up through hybrid mode.

2. Learned Standing Counsel for the State submitted that, the order dated 23.12.2025 passed in W.P.(C) No.34953 of 2025 has already been complied and corrected 'Patta' will be uploaded in the website shortly.

3. Therefore, the Contempt Proceeding is dropped.

(ANANDA CHANDRA BEHERA) Judge Jagabandhu

Designation: Personal Assistant