Dillip Kumar Nayak vs State Of Odisha & Others ..... Opposite ...
2026 Latest Caselaw 3129 Ori

Orissa High Court

Dillip Kumar Nayak vs State Of Odisha & Others ..... Opposite ... on 6 April, 2026

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    WP(C) No.23722 of 2024
                                 Dillip Kumar Nayak              .....     Petitioner
                                                                                 Represented by Adv. -
                                                                                 Mr. S. Routray

                                                                -versus-
                                 State of Odisha & Others               .....         Opposite Parties
                                                                                 Represented by Adv. -

                                                                                 Mr. S.K. Parhi, ASC

                                                        CORAM:
                                          THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                                      MOHAPATRA

                                                                ORDER

06.04.2026 Order No.

03. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. On the request of learned counsel for the State-Opposite Parties, he is granted four weeks' time as a last chance to file counter affidavit, failing which this matter shall be disposed of on merit.

3. List this matter in the week commencing 29th June, 2026.

( A.K. Mohapatra) Judge Suchitra

Location: HIGH COURT OF ORISSA