Tapas Kumar Mohanty vs State Of Odisha & Anr. .... Opposite ...
2026 Latest Caselaw 3120 Ori

Citation : 2026 Latest Caselaw 3120 Ori
Judgement Date : 6 April, 2026

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Orissa High Court

Tapas Kumar Mohanty vs State Of Odisha & Anr. .... Opposite ... on 6 April, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       CRLMC No.3063 of 2025

                                      Tapas Kumar Mohanty                ....             Petitioner(s)

                                                                           Mr. Subir Palit, Sr. Adv.
                                                                         Mr. Subhankar Rout, Adv.
                                                                    -versus-
                                      State of Odisha & Anr.            ....      Opposite Party(s)

                                                                      Mr. Debasish Nayak, AGA
                                                     Mr. Laxmikanta Mohanty, Adv. (for O.P. No.2)

                                             CORAM:
                                             HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                                                                  ORDER

Order No. 06.04.2026

1. This matter is taken up through hybrid arrangement.

2. On the request of the learned counsel for Opposite Party

No.2, list this matter on 16th April, 2026 at 2.00 p.m.

3. Interim order, if any, passed earlier shall continue till the

next date of listing of this matter.

Judge

Sipun