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Ravi Badrinarayn Goyal vs State Of Odisha & Anr. .... Opposite ...
2026 Latest Caselaw 3119 Ori

Citation : 2026 Latest Caselaw 3119 Ori
Judgement Date : 6 April, 2026

[Cites 0, Cited by 0]

Orissa High Court

Ravi Badrinarayn Goyal vs State Of Odisha & Anr. .... Opposite ... on 6 April, 2026

Author: Sanjeeb K Panigrahi
Bench: Sanjeeb K Panigrahi
                                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       CRLMC No.3061 of 2025

                                      Ravi Badrinarayn Goyal
                                      & Ors.                             ....             Petitioner(s)

                                                                          Mrs. Pami Rath, Sr. Adv.
                                                                         Mr. Subhankar Rout, Adv.
                                                                    -versus-
                                      State of Odisha & Anr.            ....     Opposite Party(s)

                                                                      Mr. Debasish Nayak, AGA
                                                     Mr. Laxmikanta Mohanty, Adv. (for O.P. No.2)

                                             CORAM:
                                             HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                                                                  ORDER

Order No. 06.04.2026

1. This matter is taken up through hybrid arrangement.

2. On the request of the learned counsel for Opposite Party

No.2, list this matter on 16th April, 2026 at 2.00 p.m.

3. Interim order, if any, passed earlier shall continue till the

next date of listing of this matter.

(Dr. Sanjeeb K Panigrahi)

Judge Location: HIGH COURT OF ORISSA, CUTTACK Date: 07-Apr-2026 18:55:02

Sipun

 
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