Sudhira Sethi vs State Of Orissa
2026 Latest Caselaw 3117 Ori

Orissa High Court

Sudhira Sethi vs State Of Orissa on 6 April, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    CRLA No.275 of 2026
                                  Sudhira Sethi               ....                Appellant(s)
                                                                       Ms. Sukanti Sahoo, Adv.
                                                           -versus-
                                  State of Orissa            ....               Respondent(s)

Mr. Sonak Mishra, ASC

CORAM:

HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI Order No. ORDER

02. 06.04.2026

1. This matter is taken up through hybrid arrangement.

2. Heard.

3. On the request of Ms. Sukanti Sahoo, learned counsel

for the Appellant, list this matter on 27th April, 2026 for

final hearing. Ms. Sukanti Sahoo, learned counsel for

the Appellant is directed to argue in this matter on the

next date.

4. Both the parties are directed to file their respective

written notes of submissions along with citations, if

any, in their support on or before the next date of listing

of this matter.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 06-Apr-2026 17:51:34