Harapriya Padhi vs ) Surendra Kumar Panda
2025 Latest Caselaw 8460 Ori

Orissa High Court

Harapriya Padhi vs ) Surendra Kumar Panda on 19 September, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  CONTC No.3014 of 2024
                                  Harapriya Padhi              .....       Petitioner
                                                                                      Represented By Adv. -
                                                                                      Sujata Jena

                                                           -versus-
                                  1) Surendra Kumar Panda,    .....                             Opposite
                                  Addl. Secy., Health And                             Parties/Contemnors
                                  Welfare Dept.
                                  2) Dr.arun Kumar Padhy, C.d.m                Represented By Adv. -Ms.
                                  And P.h.o, Koraput                           B.Sahu, A.G.A.

                                                       CORAM:
                                         THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                                     MOHAPATRA

                                                                   ORDER

19.09.2025 Order No.

07. 1. This matter is taken up through Hybrid mode.

2. It is stated by the learned counsel for the Petitioner that the judgment passed by the learned Single Judge has been stayed by the Hon'ble Division Bench.

3. In such view of the matter, the contempt proceeding is dropped with liberty to the petitioner to approach this Court again after disposal of the Writ Appeal.

( Aditya Kumar Mohapatra ) Judge

Rubi