Saturday, 11, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

The Management Of The Vice President vs State Of Odisha
2025 Latest Caselaw 8304 Ori

Citation : 2025 Latest Caselaw 8304 Ori
Judgement Date : 16 September, 2025

Orissa High Court

The Management Of The Vice President vs State Of Odisha on 16 September, 2025

Bench: K.R. Mohapatra, Savitri Ratho
                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 W.P.(C) NO. 27772 OF 2013
                                  The Management of the Vice President ....              Petitioner
                                  (Operations), M/s. Indian Metals and
                                  Ferro Alloys Ltd., Rayagada
                                                 Mr. Narendra Kishore Mishra, Senior Advocate
                                           being assisted by Mr. Nitish Kumar Mishra, Advocate
                                                              -versus-
                                  1. State of Odisha
                                  2. The Presiding Officer, Industrial
                                  Tribunal, Odisha
                                  3. The General Secretary, IMFA
                                  Shramika Sangha                           .... Opposite Parties
                                                                Mr. Siba Narayan Biswal, A.S.C.
                                                                  (for Opposite Party Nos. 1 & 2)
                                                                       Mr. Kamal Ray, Advocate
                                                                        (for Opposite Party No.3)
                                              CORAM:
                                              JUSTICE K.R. MOHAPATRA
                                              JUSTICE SAVITRI RATHO
                                                          ORDER
          Order No.                                      16.09.2025
               53.           1.        This matter is taken up through hybrid mode.

2. Heard Mr. Narendra Kishore Mishra, learned Senior Advocate along with Mr. Nitish Kumar Mishra, learned counsel appearing for the Petitioner and Mr. Kamal Ray, learned counsel for the Opposite Party No.3.

3. Argument is closed.

4. Judgment is Reserved.

(K.R. Mohapatra) Judge

Digitally SignedSubhalaxmi Judge Signed by: SUBHALAXMI PRIYADARSHANI SAHOO

Location: Orissa High Court, Cuttack Date: 16-Sep-2025 20:56:48

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Media

 
 
Latestlaws Newsletter