Nabin Khura vs State Of Odisha
2025 Latest Caselaw 8263 Ori

Orissa High Court

Nabin Khura vs State Of Odisha on 15 September, 2025

Author: S.K. Sahoo

Bench: S.K. Sahoo

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    JCRLA No.157 of 2025

                                   Nabin Khura                      .....     Appellant

                                                             Mrs. Nibedita Mohanty,
                                                             Advocate
                                                             -versus-
                                   State of Odisha                  .....   Respondent

                                                             Mr. Jateswar Nayak,
                                                             Addl. Govt. Advocate

                                                               CORAM:
                                         THE HON'BLE MR. JUSTICE S.K. SAHOO
                                   THE HON'BLE MR. JUSTICE SIBO SANKAR MISHRA

                                                                 ORDER

Order No.                                                      15.09.2025

                01.                        This     matter     is      taken    up   through   Hybrid

arrangement (video conferencing/physical mode).

Heard.

Admit.

Call for the trial Court records. Mrs. Nibedita Mohanty, Advocate bearing Enrollment No.O-410/1995 is appointed as an Advocate for the appellant.

Registry is directed to intimate the appellant about

the engagement of the counsel.

Let a copy of the prisoner's petition as well as Digitally Signed Signed by: SIPUN BEHERA Designation: Senior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 16-Sep-2025 10:52:11

copy of the impugned judgment be provided to the

learned counsel for the State. After receipt of the trial Court records, paper books shall be prepared and the matter will be listed for hearing.

( S.K. Sahoo) Judge

(S.S. Mishra ) Judge Sipun