National Agricultural vs M/S. Sidharth Rice Mill
2025 Latest Caselaw 8253 Ori

Orissa High Court

National Agricultural vs M/S. Sidharth Rice Mill on 15 September, 2025

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                        ARBA No. 22 of 2023

                                National Agricultural                        ........    Appellant(s)
                                                                               Mr. S.P. Mishra, Sr. Adv.
                                                                                     along with associate
                                                         -Versus-
                                M/s. Sidharth Rice Mill,
                                Kalahandi                                   ....... Respondent(s)
                                                                             Mr. Trilochan Nanda, Adv.
                                            CORAM:
                                            DR. JUSTICE SANJEEB K PANIGRAHI
                                                         ORDER

15.09.2025

&

Order No.

11. 1. These matters are taken up through hybrid arrangement.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment/order is reserved.

4. Interim order, if any, passed earlier shall continue till the

pronouncement of the judgment/order.

( Dr. Sanjeeb K Panigrahi) Judge Murmu