Citation : 2025 Latest Caselaw 8133 Ori
Judgement Date : 11 September, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
CONTC No.3816 of 2025
Chandra Prakash Rath ..... Petitioner
Represented By Adv. -
M/s Budhiram Das
-versus-
Mrutyunjay Tripathy, ..... Opposite Parties
tahasildar, Bbsr and others
Represented By Adv. -
Mr.G.Mohanty, SC
CORAM:
MR. JUSTICE ANANDA CHANDRA BEHERA
ORDER
11.09.2025 Order No.
02. 1. This matter is taken up through hybrid mode.
2. The learned counsel for the Petitioner and the learned standing counsel for the contemnor are present.
3. The learned standing counsel for the contemnor submitted that, the final order passed in W.P.(C) No.11999 of 2025 concerning the disposal of the OLR Case No.2001 of 2022 by the Additional Tahasildar, Bhubaneswar has already been complied, because, the said OLR Case No.2001 of 2022 has already been disposed of on dated 08.09.2025.
4. The learned standing counsel also submitted for filing counter affidavit with regard to such compliance.
5. The contempt petition be listed on 28.10.2025 for filing of affidavit by the learned standing counsel
concerning the compliance of judgment passed in W.P.(C) No.11999 of 2025 and for necessary order.
( ANANDA CHANDRA BEHERA) Judge Binayak
Location: High Court of Orissa, Cuttack
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