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Dusmanta Kumar Behera vs Registrar
2025 Latest Caselaw 7964 Ori

Citation : 2025 Latest Caselaw 7964 Ori
Judgement Date : 8 September, 2025

Orissa High Court

Dusmanta Kumar Behera vs Registrar on 8 September, 2025

Author: S.K. Sahoo
Bench: S.K. Sahoo
               IN THE HIGH COURT OF ORISSA AT CUTTACK

                            RVWPET No.219 of 2020

            Dusmanta Kumar Behera                  ....    Petitioner(s)

                                                                (None)

                                     -versus-

            Registrar, Orissa High Court,     ....   Opp. Party(s)
            Cuttack and others
                                    Mr. Partha Sarathi Nayak, AGA

                                     CORAM:

                      HON'BLE MR. JUSTICE S.K. SAHOO
                     HON'BLE MR. JUSTICE S. S. MISHRA


                                    ORDER

Order No. 08.09.2025

05. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

None appears for the petitioner.

The Review Petition has been filed by the petitioner-Dusmanta Kumar Behera challenging the judgment dated 29.04.2020 of this Court passed in W.P.(C) No.14746 of 2018.

It appears that against the aforesaid judgment dated 29.04.2020, the petitioner filed the Review Petition on 15.05.2020. However, the Stamp Reporter has mentioned that the date of presentation of the

Review Petition is dated 23.12.2024 and accordingly shown that there is delay of 1669 days.

Let a fresh report be submitted by the Stamp Reporter as to how in spite of the filing of the Review Petition on dated 15.05.2020, it has been shown that the Review Petition was presented on 23.12.2024 and therefore, there is delay of 1669 days.

Put up this matter in the week commencing from 15th September, 2025.

( S.K. Sahoo) Judge

Ashok/Swarna (S.S. Mishra) Judge

Designation: Senior Stenographer

Location: HIgh Court of Orissa Date: 09-Sep-2025 16:34:10

 
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