Rakhal Chandra Nayak vs ) State Of Orissa ..... Opposite Parties
2025 Latest Caselaw 7867 Ori

Orissa High Court

Rakhal Chandra Nayak vs ) State Of Orissa ..... Opposite Parties on 3 September, 2025

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             WP(C) No.23534 of 2025
                            Rakhal Chandra Nayak          .....     Petitioner
                                                                                    Represented By Adv. -
                                                                                    Pratyusha Naidu

                                                                   -versus-
                            1) State Of Orissa                             .....        Opposite Parties
                            2) District Sub Registrar, Kakatpur                     Represented By Adv. -
                            3) District Registrar, Puri
                            4) Kelu Charan Swain                                    Ms. J. Sahoo, ASC
                            5) Pratap Senapati
                            6) Prakash Kumar Senapati
                            7) Pradipta Senapati

                                                         CORAM:
                                           MR. JUSTICE ANANDA CHANDRA BEHERA

                                                                  ORDER

03.09.2025 Order No.

1. 1. This matter is taken up through hybrid mode.

2. Hearing completed.

3. Judgment stands reserved.

( ANANDA CHANDRA BEHERA) Judge

Rati Ranjan

Location: High Court of Orissa, Cuttack, India.