Dilip Kumar Ray vs Sarada Prasad Nayak
2025 Latest Caselaw 7741 Ori

Orissa High Court

Dilip Kumar Ray vs Sarada Prasad Nayak on 1 September, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               ELPET No. 2 of 2024

                      Dilip Kumar Ray                               .             Petitioner
                                                                    ...       Represented by
                                                                   Mr. S.Mohanty, Advocate,

                                                     - Versus -
                      Sarada Prasad Nayak                           .          Respondent
                                                                    ... Represented by
                                                                      Mr. U.K.Samal,
                                                                      Advocate

                              CORAM:
                                    JUSTICE SASHIKANTA MISHRA

                                                   ORDER

01.09.2025

and I.A. No. of 2025

Order No. 1. This matter is taken up through hybrid mode.

16. . 2. Mr. U.K.Samal, learned counsel appearing for the respondent has filed this application for rehearing the I.A. No. 94 of 2024 in view of the judgment dated 22.08.2025 passed by the Supreme Court of India in Special Leave to Appeal (C) No. 12491 of 2025.

3. Mr. Mohapatra, learned counsel appearing for the election petitioner requests for some time to file objection to the I.A.

4. List this matter on 13.10.2025.

(Sashikanta Mishra) Judge

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