Mahanadi Coalfields Ltd. And vs Chinmaya Pasayat And Others
2025 Latest Caselaw 9686 Ori

Orissa High Court

Mahanadi Coalfields Ltd. And vs Chinmaya Pasayat And Others on 6 November, 2025

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  WA Nos.407, 406, 387, 394, 400, 401, 402, 403 and 404 of 2025
                                  Mahanadi Coalfields Ltd. and         ....           Appellants
                                  others
                                  (in WA No.407 of 2025)
                                                            Mr. K.M. Nataraj, ASGI along with
                                                                  Mr. Soumyajit Pani, Advocate
                                                             Mr. S.D. Das, Senior Advocate and
                                                               Mr. Haripad Mohanty, Advocate
                                                            -versus-
                                  Chinmaya Pasayat and others          ....         Respondents
                                                          Mr. Santosh Kumar Nanda, Advocate
                                                              Mr. Sameer Kumar Das, Advocate

                                                     CORAM:
                                         THE HON'BLE THE CHIEF JUSTICE
                                                       AND
                                   THE HON'BLE MR. JUSTICE MURAHARI SRI RAMAN
                                                           ORDER

Order No. 06.11.2025

01. 1. Heard learned counsel for the parties.

2. Hearing is concluded.

3. Judgment/order is reserved.

(Harish Tandon) Chief Justice

(M.S. Raman) Judge MRS/Laxmikant

Signed by: LAXMIKANT MOHAPATRA Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 07-Nov-2025 15:55:05