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Rashmita Subhasundar vs State Of Odisha And Others .... Opp. ...
2025 Latest Caselaw 10667 Ori

Citation : 2025 Latest Caselaw 10667 Ori
Judgement Date : 29 November, 2025

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Orissa High Court

Rashmita Subhasundar vs State Of Odisha And Others .... Opp. ... on 29 November, 2025

Author: Mruganka Sekhar Sahoo
Bench: Mruganka Sekhar Sahoo
                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                               W.P.(C) No.10239 of 2025
            Rashmita Subhasundar                     ....             Petitioner

                                                        Represented By Adv. -
                                                    Mr. S. Satapathy, Advocate
                                         -versus-

            State of Odisha and others               ....           Opp. Parties
                                                    Represented By Adv. -
                                               Mr. Debaraj Mohanty, AGA
                                                                 (for O.P.1)
                                    Mr. R.C. Mohanty, Advocate along with
                                                Mr. K.C. Swain, Advocate
                                                 Mr. S.S. Sahoo, Advocate
                                                           (for O.Ps.2 & 3)
                                           Mr. A.K. Roy, Sr. Panel Counsel
                                                                 (for O.P.4)


                           CORAM:
                           JUSTICE MANASH RANJAN PATHAK
                           JUSTICE MRUGANKA SEKHAR SAHOO

                                          ORDER

29.11.2025 (Hybrid Mode) Order No.

02. 1. The learned counsel Mr. R.C. Mohanty appearing for the

opposite parties no.2 and 3 files a memo serving copy thereof on

the learned counsel appearing for all the parties. He shall provide a

date chart on the next date giving the relevant dates in both cases.

2. Hearing is concluded. Judgment reserved.

3. List on 1st December, 2025 under the heading 'To Be Mentioned'.

(Manash Ranjan Pathak) Judge

(Mruganka Sekhar Sahoo) Judge Radha/Jyostna

 
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