Priyadarshi Das vs Patitapaban Behera & Another
2025 Latest Caselaw 10603 Ori

Citation : 2025 Latest Caselaw 10603 Ori
Judgement Date : 28 November, 2025

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Orissa High Court

Priyadarshi Das vs Patitapaban Behera & Another on 28 November, 2025

Author: G. Satapathy

Bench: G. Satapathy

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          MACA No.27 of 2023

             Priyadarshi Das                                       ...              Appellant
                                                          Mr. A.K. Mohanty, Advocate
                                                 -versus-
             Patitapaban Behera & Another                          ...           Respondents
                                                                 Mr. A.A. Khan, Advocate
                                          MACA No.26 of 2023
             Manager, Legal (TP Claim),                            ...              Appellant
             Cholomandalam, M/s General
             Insurance Co. Ltd. Khordha
                                                                 Mr. A.A. Khan, Advocate
                                                 -versus-
             Priyadarshi Das                                       ...            Respondent
                                                          Mr. A.K. Mohanty, Advocate
                                               CORAM:
                                        JUSTICE G. SATAPATHY
                                            ORDER(ORAL)

    Order No.                                28.11.2025
       09.                    1.      This    matter     is      taken    up    through   Hybrid

Arrangement (Virtual/Physical Mode).

2. Heard Mr. Amiya Kumar Mohanty, learned counsel for the appellant in MACA No.27 of 2023 & respondent in MACA No.26 of 2023 and Mr. Adam Ali Khan, learned counsel for the respondents in MACA No.27 of 2023 and appellant in MACA No.26 of 2023.

3. Argument being heard, judgment is reserved. The parties are at liberty to file their written notes of

Digitally Signed submission within two days.

Location: High Court of Orissa, Cuttack Date: 28-Nov-2025 17:42:44 (G. Satapathy) Judge Jayakrushna