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Sayed Ekram Saha ` vs Haroon Khan .... Opposite Parties
2025 Latest Caselaw 10380 Ori

Citation : 2025 Latest Caselaw 10380 Ori
Judgement Date : 24 November, 2025

Orissa High Court

Sayed Ekram Saha ` vs Haroon Khan .... Opposite Parties on 24 November, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 CMP No. 140 of 2023

                      Sayed Ekram Saha                  `....                   Petitioner
                                                                         Represented by
                                                            Mr. P.K.Satapathy, Advocate
                                                         -Versus -
                      Haroon Khan                         ....            Opposite Parties
                                                                         Represented by


                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA
                                                        ORDER_
       Order No.                                        24.11.2025
          04.
                             1.

This matter is taken up through hybrid mode.

2. Hearing concluded, judgment reserved.

3. Parties may file their note of submissions and memo of citations, if any, within a week.

(Sashikanta Mishra) Judge

Deepak

Date: 25-Nov-2025 17:50:25 1|Page

 
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