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Silu @ Pradeep Kumar vs State Of Odisha
2025 Latest Caselaw 10176 Ori

Citation : 2025 Latest Caselaw 10176 Ori
Judgement Date : 19 November, 2025

Orissa High Court

Silu @ Pradeep Kumar vs State Of Odisha on 19 November, 2025

Author: S.K. Sahoo
Bench: S.K. Sahoo
             IN THE HIGH COURT OF ORISSA AT CUTTACK

                          CRLA No.566 of 2018

       Silu @ Pradeep Kumar          .....      Appellant/Petitioner
       Acharya

                                              Mr. S.K. Zafarulla, Advocate

                                   -versus-

       State of Odisha               .....    Respondent/Opp. Party

                                              Ms. Suvalaxmi Devi,
                                              Additional Standing Counsel

                              CORAM:
                THE HON'BLE MR. JUSTICE S.K. SAHOO
                THE HON'BLE MR. JUSTICE S.S. MISHRA
                               ORDER
Order No.                    19.11.2025
                         I.A. No.1717 of 2025

 20.              This   matter     is   taken     up   through    Hybrid

arrangement (video conferencing/physical mode).

This is an application for bail. Learned counsel for the State has produced the original Vakalatnama and submits that the informant has requested for engagement of a counsel from the Legal Aid panel to oppose the prayer for bail. The said Vakalatnama is taken on record.

Ms. Ipsa Rajguru Mohapatra, Advocate bearing Enrollment No. O-662/2010 is engaged as counsel on behalf of the informant to oppose the prayer for bail of the appellant/petitioner.

The Registry is directed to supply copies of the appeal memo, impugned judgment of the learned trial Court and the deposition copies of the witnesses as well as a copy of this interim application to Ms. Ipsa Rajguru Mohapatra.

The name of Ms. Ipsa Rajguru Mohapatra, Advocate be reflected in the cause list as learned counsel for the informant henceforth.

List this matter on 01.12.2025.

(S.K. Sahoo) Judge

(S.S. Mishra) Judge

Subhasis

Designation: Personal Assistant

Location: High Court of Orissa, Cuttack. Date: 20-Nov-2025 11:09:16

 
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