Manager(Legal) vs Purusottam Patra @
2025 Latest Caselaw 5420 Ori

Citation : 2025 Latest Caselaw 5420 Ori
Judgement Date : 26 March, 2025

Orissa High Court

Manager(Legal) vs Purusottam Patra @ on 26 March, 2025

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              MACA No.1116 of 2023
                           Manager(Legal), M/s.         .....        Appellant
                           Universal Sompo General              Mr. G.P. Dutta, Adv.
                           Insurance Co. Ltd.
                                                      -versus-
                           Purusottam Patra @          .....        Respondents
                           Purastam Patra & Others                  Mr. D. Patnaik, Adv.
                                                                             (for Res. No.1 & 2)


                                                 CORAM:
                             THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                                                  ORDER

26.03.2025

I.A. NO.781 of 2025

1. This matter is taken up through hybrid mode.

2. Heard learned counsel appearing for the parties.

3. It is contended that since during pendency of the appeal, Respondent No.1 has died on 19.08.2024, the award amount so assessed by this Court be disbursed in favour of Respondent No.2 only.

4. Considering the submission and the fact that Respondent No.1 has died on 19.08.2024, this Court directs the Tribunal to disburse the award amount in favour of Respondent No.2 only in terms of judgment dt.07.07.2023.

5. The I.A accordingly stands disposed of.

Digitally Signed Judge

Reason: authentication of order Location: high court of orissa, cuttack Date: 04-Apr-2025 11:25:44 sangita