State Of Odisha vs Kangress Naik .... Opposite Party
2025 Latest Caselaw 5390 Ori

Orissa High Court

State Of Odisha vs Kangress Naik .... Opposite Party on 26 March, 2025

Bench: B. P. Routray, Chittaranjan Dash

Signature Not Verified
Digitally Signed
Signed by: SANGRAM DAS
Designation: Sr. Stenographer
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 26-Mar-2025 17:00:21




                                                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                                   CRLLP No.39 of 2019


                                          State of Odisha                             ....      Petitioner
                                                                                      Ms. B.L.Tripathy, ASC

                                                                        -versus-

                                          Kangress Naik                               ....   Opposite Party


                                                     CORAM:
                                                     JUSTICE B. P. ROUTRAY
                                                     JUSTICE CHITTARANJAN DASH
                                                                    ORDER

Order No. 26.03.2025

05. 1. The matter is taken up through hybrid mode.

2. Heard Ms. Tripathy, learned ASC for the State-Petitioner.

3. The offences charged are under Section 376(2)(f) and 450 of the IPC.

4. The alleged occurrence took place on 8th September 2011 and the accused was aged about 22 years on the date of occurrence.

5. Upon hearing both parties and going through the impugned judgment as well as the evidences of witnesses including the victim and her mother, we do not found any prima facie material to grant the leave in support of prosecution case.

6. Accordingly, we refuse to grant the leave and the CRLLP is dismissed.

Location: High Court of Orissa, Cuttack

7. The copies of evidences as produced by Ms. Tripathy, learned ASC in course of hearing are kept on record.

(B.P. Routray) Judge

(Chittaranjan Dash) Judge S.Das