Nilu @ Tarkeswar Kumar vs State Of Odisha And .... Opposite ...
2025 Latest Caselaw 5224 Ori

Orissa High Court

Nilu @ Tarkeswar Kumar vs State Of Odisha And .... Opposite ... on 21 March, 2025

Bench: Arindam Sinha, M.S. Sahoo

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  WPCRL No.5 of 2025
                       Nilu @ Tarkeswar Kumar ....                                           Petitioner
                       Choudhury
                                                                              Represented by Adv.-
                                                                    Mrs. Saswata Patnaik, Advocate
                                                             -versus-
                       State of Odisha and             ....                         Opposite Parties
                       others                                                 Represented by Adv.-
                                                                  Mrs. Suman Pattanayak, Advocate
                                                                 (Additional Government Advocate)

                                                             CORAM:
                                    THE HON'BLE MR. JUSTICE ARINDAM SINHA,
                                          THE ACTING CHIEF JUSTICE
                                                     AND
                                      THE HON'BLE MR. JUSTICE M.S. SAHOO
                                                    ORDER

21.03.2025 Order No.

02. 1. Mrs. Suman Pattanayak, learned advocate, Additional Government Advocate appears on behalf of State and produces Odisha Gazette no.1174 dated 19th April, 2022, by which was notified Law Department Resolution dated 19th April, 2022. They were guidelines called Guideline for Premature Release, 2022. This guideline was referred by co-ordinate Bench in judgment dated 13th February, 2024, relied upon by Mrs. Patnaik, learned advocate appearing on behalf of petitioner.

2. List on 7th April, 2025.

( Arindam Sinha ) Acting Chief Justice

Signed by: PRASANT KUMAR SAHOO Designation: PERSONAL ASSISTANT Reason: Authentication Location: Orissa High Court ( M.S. Sahoo ) Date: 21-Mar-2025 15:57:53 Judge