Subasini Patnaik vs Aswathy S
2025 Latest Caselaw 5172 Ori

Orissa High Court

Subasini Patnaik vs Aswathy S on 20 March, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        CONTC No. 2959 of 2024

                 Subasini Patnaik                       .....                             Petitioner

                                                                                Mr. R. Achary, Adv.
                                                        -Versus-
                 Aswathy S, I.A.S. & Ors.               .....                           Opp.Parties

                                                                              Mr. S.N. Pattnaik, AGA

                                               CORAM:
                            THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                                  ORDER

20.03.2025

Order No. 1. This matter is taken up through hybrid mode.

2. Mr. R. Acharya, learned counsel appearing for the petitioner submits that the petitioner is aged about 88 years and the judgment of this Court though passed nearly two years ago, has yet not been complied with.

3. Learned State Counsel is directed to take steps as to why the order of this Court has not been complied with as yet.

4. List this matter on 27th March, 2025.

5. A free copy of this order be supplied to the learned State Counsel for compliance.

(Sashikanta Mishra) Judge

A.K. Rana

Location: HIGH COURT OF ORISSA, CUTTACK