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M/S. Shivom Minerals Ltd vs M/S. Bajrang Metalics Ltd. Opposite ...
2025 Latest Caselaw 5087 Ori

Citation : 2025 Latest Caselaw 5087 Ori
Judgement Date : 18 March, 2025

Orissa High Court

M/S. Shivom Minerals Ltd vs M/S. Bajrang Metalics Ltd. Opposite ... on 18 March, 2025

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               CRP No.20 of 2024

                 M/s. Shivom Minerals Ltd.               .....                              Petitioner(s)
                                                                  Mr. P.K. Rath, Sr. Advocate assisted by
                                                                                    Ms. S. Das, Advocate
                                                     -versus-
                 M/s. Bajrang Metalics Ltd.                                             Opposite Party(s)
                                                                              Mr. J.S. Chhabra, Advocate
                                                     CORAM:
                   THE HON'BLE MR. JUSTICE ANANDA CHANDRA BEHERA
                                                                  ORDER

Order No. 18.03.2025

14. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard learned counsels of both the sides.

3. Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Jagabandhu

Designation: Personal Assistant

 
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