Sujata Digal vs State Of Odisha And Others
2025 Latest Caselaw 5027 Ori

Orissa High Court

Sujata Digal vs State Of Odisha And Others on 17 March, 2025

Bench: Arindam Sinha, M.S. Sahoo

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   WA No.2843 of 2024
            Sujata Digal                            ....                Appellant

                                                       Represented By Adv. -
                                                      Mr. C. Nayak, Advocate
                                         -versus-

            State of Odisha and others              ....          Respondents
                                                       Represented By Adv. -
                                                         Mrs. A. Dash, ASC
                                                 Mr. H. Mohapatra, Advocate


                               CORAM:
              THE HON'BLE MR. JUSTICE ARINDAM SINHA,
                        THE ACTING CHIEF JUSTICE
                                           AND
                   THE HON'BLE MR. JUSTICE M.S. SAHOO
                                          ORDER

17.03.2025 Order No.

05. 1. The appeal has been listed under heading 'To Be

Mentioned' following direction in our order dated 11th March,

2025. Paragraph-3 from it is reproduced below.

"3. As a consequence, direction for listing the appeal on 3rd April, 2025 is recalled. List it on 17th March, 2025 on top of the list. Stay of operation of paragraph-19 in impugned judgment should not cause any fresh action to be taken in the meantime. The stay to continue till next date of hearing"

2. Mr. Mohapatra, learned advocate appears on behalf of

respondent no.7 and submits, the appeal be listed for hearing

in first week of April, 2025. Mr. Nayak, learned advocate

appears on behalf of appellant and Mrs. Dash, learned

advocate, Additional Standing Counsel, for State.

3. List on 7th April, 2025. Interim order to continue till next

date of hearing.

(Arindam Sinha) Acting Chief Justice

(M.S. Sahoo) Judge

Prasant

Signed by: PRASANT KUMAR SAHOO Designation: PERSONAL ASSISTANT Reason: Authentication Location: Orissa High Court Date: 17-Mar-2025 19:28:04