Citation : 2025 Latest Caselaw 4987 Ori
Judgement Date : 13 March, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.42662 of 2023
W.P.(C) No.42662 of 2023
Binu Peter .... Petitioner
Represented By Adv. -
Mr. S.K. Padhy, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Represented By Adv. -
Mrs. S. Pattanayak, AGA
W.P.(C) No.42660 of 2023
Sasmita Das .... Petitioner
Represented By Adv. -
Mr. S.K. Padhy, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Represented By Adv. -
Mrs. S. Pattanayak, AGA
W.P.(C) No.42666 of 2023
Shraddhanjali Digal .... Petitioner
Represented By Adv. -
Mr. S.K. Padhy, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Represented By Adv. -
Mrs. S. Pattanayak, AGA
Page 1 of 4
W.P.(C) No.42671 of 2023
Sonam Panda .... Petitioner
Represented By Adv. -
Mr. S.K. Padhy, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Represented By Adv. -
Mrs. S. Pattanayak, AGA
W.P.(C) No.42674 of 2023
Nirmala Sahoo .... Petitioner
Represented By Adv. -
Mr. S.K. Padhy, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Represented By Adv. -
Mrs. S. Pattanayak, AGA
W.P.(C) No.42676 of 2023
Padmabati Mohanta .... Petitioner
Represented By Adv. -
Mr. S.K. Padhy, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Represented By Adv. -
Mrs. S. Pattanayak, AGA
Page 2 of 4
W.P.(C) No.42677 of 2023
Shashee Bhusan Sahoo .... Petitioner
Represented By Adv. -
Mr. S.K. Padhy, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Represented By Adv. -
Mrs. S. Pattanayak, AGA
W.P.(C) No.42680 of 2023
Subhasmita Barik .... Petitioner
Represented By Adv. -
Mr. S.K. Padhy, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Represented By Adv. -
Mrs. S. Pattanayak, AGA
W.P.(C) No.42682 of 2023
Shibani Behera .... Petitioner
Represented By Adv. -
Mr. S.K. Padhy, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Represented By Adv. -
Mrs. S. Pattanayak, AGA
Page 3 of 4
CORAM:
THE HON'BLE MR. JUSTICE ARINDAM SINHA,
THE ACTING CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE M.S. SAHOO
ORDER
13.03.2025 Order No.
03. 1. The writ petition has been listed under heading 'To Be
Mentioned' at instance of petitioner. Mr. Padhy, learned advocate
appears on his behalf. He hands up copy of judgment dated 1st
March, 2024 made by a learned single Judge in a batch of writ
petitions, lead case being W.P.(C) no. 40936 of 2023 (B. Ajaya
Patro v. State of Odisha and others). He submits, challenge and
prayer of the writ petition stand covered by the judgment.
2. Mrs. Pattanayak, learned advocate, Additional Government
Advocate appears on behalf of State. She is requested to go
through the judgment and inform us of State's contention on
adjourned date. Service return is awaited on opposite party no.3.
3. List under same heading on 24th March, 2025.
(Arindam Sinha)
Designation: Junior Stenographer
Location: HIGH COURT OF ORISSA (M.S. Sahoo) Date: 13-Mar-2025 16:41:46 Judge Jyoti
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