Raya Munda vs State Of Odisha
2025 Latest Caselaw 4941 Ori

Orissa High Court

Raya Munda vs State Of Odisha on 12 March, 2025

Author: S.K.Sahoo

Bench: S.K.Sahoo

            IN THE HIGH COURT OF ORISSA AT CUTTACK

                         CRLA No.234 of 2019

             Raya Munda                          ....     Appellant/
                                                        Petitioner

                                None

                                      -versus-

             State of Odisha                     ....   Respondent/
                                                      Opp. Party

                                Mr. J. Nayak
                                Addl. Govt. Advocate

                                  CORAM:

              THE HON'BLE MR. JUSTICE S.K.SAHOO
            THE HON'BLE MISS JUSTICE SAVITRI RATHO

                                  ORDER

Order No.                       12.03.2025

   04.          This   matter    is    taken     up   through    Hybrid

arrangement (video conferencing/physical mode). Perused the letter of Secretary, High Court Legal Services Committee, Orissa, Cuttack in which it is mentioned that Mr. Sobhan Panigrahi, learned counsel for the appellant has now been empanelled as Addl. Standing Counsel. Prisoner's petition has been received for grant of bail keeping in view the NALSA Special Campaign on Old Prisoners and Terminally III Prisoners.

Ms. Samapika Mishra, Advocate, Enrolment

Number O-284/2002 is appointed as Advocate for the appellant.

Registry is directed to intimate the appellant about her engagement and to indicate the name of Ms. Samapika Mishra, Advocate on top of the brief and in the cause list henceforth.

Let a copy of the prisoner's petition as well as copy of the impugned judgment so also the report of National Legal Services Authority be provided to Ms. Mishra, learned counsel.

List this matter on 26.03.2025. The name(s) of earlier engaged counsel shall not be reflected in the cause list henceforth.

( S.K. Sahoo) Judge

(Savitri Ratho) Judge Pravakar

Location: HIGH COURT OF ORISSA, CUTTACK