Sasmita Sahoo vs State Of Odisha & Others .... Opp. ...
2025 Latest Caselaw 4828 Ori

Citation : 2025 Latest Caselaw 4828 Ori
Judgement Date : 10 March, 2025

Orissa High Court

Sasmita Sahoo vs State Of Odisha & Others .... Opp. ... on 10 March, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         W.P.(C) No.25034 of 2024

                             Sasmita Sahoo                                         ....          Petitioner
                                                                                          Represented by
                                                                                Mr. S.K. Samal, Advocate

                                                                 - Versus -

                             State of Odisha & Others                               ....     Opp. Parties
                                                                                          Represented by
                                                                                        Mr. S.N. Patnaik,
                                                                              Addl. Government Advocate

                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                    ORDER

10.03.2025 Order No.

09. 1. This matter is taken up through hybrid mode. . 2. Heard further arguments in part.

3. Mr. Samal, learned counsel for the petitioner heavily relies upon judgment passed by this Court in Sailendra Narayan Panda & Another V. State of Odisha & Others [W.P.(C) No.10125 of 2021, disposed of on 30.07.2024]. This Court would like to know whether the judgment passed in said case has been implemented or not.

4. List this matter on 4th March, 2025.

5. Learned State counsel shall apprise this Court accordingly.

Signed by: PUSPANJALI GHADAI Judge Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 10-Mar-2025 18:57:02

Puspanjali