State Of Odisha And Another vs Rinku Sahu
2025 Latest Caselaw 4757 Ori

Orissa High Court

State Of Odisha And Another vs Rinku Sahu on 7 March, 2025

Bench: Arindam Sinha, Sashikanta Mishra

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   W.A. No.1159 of 2023


            State of Odisha and another                ....            Appellants
                                                            Represented by Adv.-
                                                            Mr. S. K. Swain, AGA
                                          -Versus-
            Rinku Sahu                                 ....           Respondent
                                                           Represented by Adv.-
                                                     Mr. B. P. Pradhan, Advocate



                                    CORAM:
                    THE HON'BLE MR. JUSTICE ARINDAM SINHA,
                            ACTING CHIEF JUSTICE
                                     AND
                  THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA


                                         ORDER

Order No.                               07.03.2025
 04.         1.      Mr. Pradhan, learned advocate appears on behalf of

respondent no.1 and submits, impugned judgment dated 9 th

September, 2021 has support from view taken by a Division Bench

of this Court in a batch of writ appeals, lead case being W.A.

no.777 of 2021 (State of Odisha and another v. Patitapaban Dutta

Dash and others). The Division Bench took the view on judgment

dated 12th April, 2023.

2. Mr. Swain, learned advocate, Additional Government

Advocate appears on behalf of appellants (State). He submits,

adjournment be granted for him to ascertain the position.

3. List on 27th March, 2025.

( Arindam Sinha ) Acting Chief Justice

( Sashikanta Mishra ) Judge

M. Panda/Secy.

Location: High Court of Orissa, Cuttack