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Sukadev Hembram And Another vs Pramod Kumar Rout .... Opposite Party
2025 Latest Caselaw 6313 Ori

Citation : 2025 Latest Caselaw 6313 Ori
Judgement Date : 25 June, 2025

Orissa High Court

Sukadev Hembram And Another vs Pramod Kumar Rout .... Opposite Party on 25 June, 2025

Author: R.K. Pattanaik
Bench: R.K. Pattanaik
                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 CRLREV No.291 of 2025
            Sukadev Hembram and another             ....              Petitioners

                                                     Mr. P.S. Das, Advocate
                                        -Versus-
            Pramod Kumar Rout                       ....       Opposite party



                      CORAM:
                      MR. JUSTICE R.K. PATTANAIK
                                       ORDER

25.06.2025 Order No.

01. 1. Heard Mr. Das, learned counsel for the petitioners.

2. Instant revision petition is filed by the petitioners assailing the impugned judgment in Criminal Appeal No.09 of 2023 as at Annexure-2 of learned Additional Sessions Judge, Champua confirming the decision of learned J.M.F.C., Barbil in 1 C.C. Case No.35 of 2017 on the grounds stated.

3. Considering the plea advanced and submission of Mr. Das, learned counsel for the petitioners, the Court is inclined to issue notice to the opposite party.

4. Hence, it is ordered.

5. Notice to the opposite party by Registered Post with AD making it returnable at an early date and for the said purpose, requisites shall be filed by Mr. Das, learned counsel for the petitioner within next seven days positively.

6. List on 16th July, 2025 for orders.

(R.K. Pattanaik) Judge

1. Notice as above.

2. Further considering the submission of Mr. Das, learned counsel for the petitioners, this Court, as an interim measure, pending response of opposite party, directs that there shall be no coercive action against the petitioner till the next date.

3. List on the date fixed for further orders.

4. Urgent copy of this order be issued as per rules.

(R.K. Pattanaik) Judge Rojina

Designation: Junior Stenographer

 
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